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[Cites 0, Cited by 0] [Section 319(1)] [Section 319] [Entire Act]

Union of India - Subsection

Section 319(1)(a) in The Companies Act, 2013

(a)receive, by way of compensation wholly or in part for the transfer or sale of shares, policies, or other like interest in the transferee company, for distribution among the members of the transferor company; or