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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

State of Maharashtra - Subsection

Section 3A(1)(a) in The Greater Bombay laws and The Bombay High court (Declaration of limits) Act, 1945

(a)of any enactment relating to any of the matters enumerated in Lists II and III in the Seventh Schedule to the Constitution, or