Bombay High Court
Hubtown Solaris Premises Co-Operative ... vs Municipal Corporation Of Gr.Mumbai And ... on 26 October, 2020
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
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INTERIM APPLICATION (LODGING) NO.3846 OF 2020
IN
SUIT (LODGING) NO.3844 OF 2020
Hubtown Solaris Premises CHS Ltd. ...Applicant-Plaintiff
V/s.
Municipal Corporation of Greater Mumbai & Ors. ...Defendants
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INTERIM APPLICATION (LODGING) NO.3705 OF 2020
IN
SUIT (LODGING) NO.3704 OF 2020
Ace Housing And Construction Ltd. ...Applicant-Plaintiff
V/s.
Preity Zinta and Ors. ...Defendants
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INTERIM APPLICATION (LODGING) NO.4881 OF 2020
IN
COMMERCIAL SUIT (LODGING) NO.4880 OF 2020
Anil Manglani and Ors. ...Applicants-Plaintiffs
V/s.
Ashok Rohira and Ors. ...Defendants
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INTERIM APPLICATION (LODGING) NO.4291 OF 2020
IN
SUIT (LODGING) NO.4287 OF 2020
Edward D'Cunha & Anr. ...Applicants-Plaintiffs
V/s.
Mark Madhu Suvarna ...Defendant
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1/5
PAUCITY ORDER-Sr.Nos.22 & 24 to 32 & 35 to 52.doc
Dixit
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INTERIM APPLICATION (LODGING) NO.4610 OF 2020
IN
SUIT (LODGING) NO.4607 OF 2020
Punita Dalal & Ors. ... Applicants-Plaintiffs
V/s.
Ankur Shubham Developers & Ors. ... Defendants
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INTERIM APPLICATION (LODGING) NO.4883 OF 2020
IN
CONTEMPT PETITION (LODGING) NO.4879 OF 2020
IN
COMMERCIAL SUIT NO.859 OF 2019
Mayank J. Shah ...Applicant-Petitioner
V/s.
Satra Properties (India) Ltd. & Ors. ...Respondents-Contemnors
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INTERIM APPLICATION (LODGING) NO.4884 OF 2020
IN
COMMERCIAL EXECUTION APPLICATION (LODGING) NO.2017 OF 2019
Stemcor (S.E.A.) Pre. Limited & Anr. ...Applicants
V/s.
Mideast Integrated Steels Limited & Ors. ...Respondents
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INTERIM APPLICATION (LODGING) NO.4680 OF 2020
IN
SUIT (LODGING) NO.251 OF 2020
Jitendra Singh Khurana ...Applicant-Plaintiff
V/s.
Gurdarshan Inder Singh ...Defendant
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2/5
PAUCITY ORDER-Sr.Nos.22 & 24 to 32 & 35 to 52.doc
Dixit
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INTERIM APPLICATION (LODGING) NO.3841 OF 2020
IN
SUIT (LODGING) NO.3834 OF 2020
Vijay Kumar Angrish & Ors. ...Applicants-Plaintiffs
V/s.
Shree Trimurti CHS Ltd. & Anr. ...Defendants
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LD-VC-INTERIM APPLICATION NO.200 OF 2020
ALONG WITH
INTERIM APPLICATION NO.1 OF 2020
AND
INTERIM APPLICATION NO.2 OF 2020
IN
SUIT (LODGING) NO.65 OF 2020
Splendor Complex Co.-op. Society Ltd. & Ors. ...Applicants-Plaintiffs
V/s.
Mohit Bhardwaj & Ors. ...Defendants
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INTERIM APPLICATION NO.1 OF 2020
IN
COMMERCIAL SUIT NO..... OF 2020
(LD-VC-GSP-45 OF 2020)
ALONG WITH
LD-VC-IA-2-2020
LD-VC-IA-3-2020
LD-VC-IA-4-2020
LD-VC-IA-5-2020
LD-VC-IA-6-2020
LD-VC-IA-7-2020
LD-VC-IA-8-2020
LD-VC-IA-9-2020
LD-VC-IA-10-2020
3/5
PAUCITY ORDER-Sr.Nos.22 & 24 to 32 & 35 to 52.doc
Dixit
LD-VC-IA-11-2020
LD-VC-IA-12-2020
LD-VC-IA-13-2020
LD-VC-IA-15-2020
Anal Patel .... Applicant-Org. Def. No.7
Luv Patel .... Applicant-Org. Def. No.8
Kush Patel .... Applicant-Org. Def. No.9
Chandan Patel .... Applicant-Org. Def. No.10
Star Line Leasing Ltd. .... Applicant-Org. Def. No.11
Patel Dwellers LLP .... Applicant-Org. Def. No.12
SMPS Consultants LLP .... Applicant-Org. Def. No.13
KLP Tradelink LLP .... Applicant-Org. Def. No.14
Amit Patel .... Applicant-Org. Def. No.2
Rahul Patel .... Applicant-Org. Def. No.3
Kolon Investments Pvt. Ltd. .... Applicant-Org. Def. No.4
Opel Securities Pvt. Ltd. .... Applicant-Org. Def. No.5
Zep Infratech Ltd. .... Applicant-Org. Def. No.6
In the matter between
Vistra ITCL ( India ) Limited .... Plaintiff
Versus
BVM Finance Private Limited & Ors. .... Defendants
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INTERIM APPLICATION NO.2491 OF 2020
IN
COMMERCIAL EXECUTION APPLICATION (LODGING) NO.736 OF 2020
Punjab National Bank (International Ltd.) ...Applicant
V/s.
Atul Jain & Ors. ...Respondents
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INTERIM APPLICATION (LODGING) NO.3208 OF 2020
IN
SUIT (LODGING) NO.2760 OF 2020
Evershine Builders Private Limited ...Applicant-Plaintiff
4/5
PAUCITY ORDER-Sr.Nos.22 & 24 to 32 & 35 to 52.doc
Dixit
V/s.
Nina Bhagat & Ors. ...Defendants
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INTERIM APPLICATION NO.2657 OF 2020
IN
THIRD PARTY NOTICE NO.1 OF 2019
IN
COMMERCIAL SUIT NO.1065 OF 2018
Future General India Insurance Company Ltd. ...Applicant-Plaintiff
V/s.
Magma HDI General Insurance Company Ltd. ...Defendant
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CORAM : A. K. MENON, J.
DATED : 26TH OCTOBER, 2020. (THROUGH VIDEO CONFERENCE) P.C. :
1. Mentioned at 5:00 p.m. Due to paucity of time, stand over to 28 th October 2020.
2. Ad-interim order, if any, shall continue to operate till 28 th October 2020.
3. This order shall be digitally signed by the Private Secretary of the court.
(A. K. MENON, J.) 5/5 PAUCITY ORDER-Sr.Nos.22 & 24 to 32 & 35 to 52.doc Dixit