Section 20 in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Act, 2014
20. Medical support for senior citizens.
- The Government shall ensure that-(a)the Government hospitals or hospitals funded fully or partially by the Government shall provide beds for all senior citizens as far as possible ;(b)separate queues be arranged for senior citizens;(c)facility for treatment of chronic, terminal and degenerative diseases is expanded for senior citizens ;
