Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 374B(2)] [Section 374B] [Entire Act]

State of Odisha - Subsection

Section 374B(2)(k) in Orissa Municipal Act, 1950

(k)particulars of the Master Plan, Town Development Plan or any other development plan concerning to its area;