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Chattisgarh High Court

Ram Baran Sahu vs State Of C.G. 3 Cra/3047/1999 Preetam ... on 8 August, 2019

                              HIGH COURT OF CHHATTISGARH, BILASPUR
                                             CRA No. 382 of 2002
                                      Ram Baran Sahu Versus State Of C.G.



08.08.2019

None for the Appellant.

Mr. Vinod Tekam, Panel Lawyer for the State. High Court legal Service Authority is requested to appoint the counsel for the appellant.

Fix this case for final argument on 21.10.2019.

Sd/-

(Sharad Kumar Gupta) Judge PM