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[Section 26]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 26(26) in New Okhla Industrial Development Area Building Regulations, 2010
| (a) | Maximum permissible ground coverage for alltypes of activity | 10 percent |
| (b) | Maximum permissible FAR | 0.15 |
| (c) | Residential accommodation of watch andward/maintenance staff | 15 percent of permissible FAR |
| (d) | Maximum height | 10.0 m |
| (e) | Setbacks | Front/side abutting road 15.0 metre and allother sides 9.0 metre |