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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Punjab - Subsection

Section 62(a) in The Punjab Co-operative Societies Act, 1961

(a)on a certificate signed by the Registrar or any person authorised by him in this behalf, be deemed to be decree of a civil court and shall be executed in the same manner as decree of such court; or