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[Cites 0, Cited by 0] [Section 427(4)] [Section 427] [Entire Act]

State of Jharkhand - Subsection

Section 427(4)(iii) in Bihar Education Code, 1961

(iii)A cash security of Rs. 25 in the case of non-Government High Schools and Rs. 50 in the case of Government High Schools and Rs, 100 in the case of higher institution should be deposited for the duration of the use of the premises and should be refunded immediately after the time when the premises are released.