Section 1 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988
1. Short title and commencement.
(1)These rules may be called Delhi Prisons (Transfer of prisoners, Labour and Jail Industry, Food. Clothings and Sanitation) Rules, 1988. [Published in Delhi Gazette, Extra ordinary Part IV, No 76, dated the 18th April, 1988, vide Notification No. F 9/75/87 Home (General) (X), in exercise of the powers conferred by clause (11), (14), (15), (22), (27) and (28) of Section 59 of the Prisons Act, 1894 (IX, of 1894), by the Administrator of the Union Teritory of Delhi](2)These rules shall come into force at once.I. Transfer of Prisoners
