Section 1 in General Statutes of the Dr. M.G.R. Medical University
1. Short title and commencements.
(a)These statutes shall be called "the General Statutes of the Dr. M.G.R Medical University, Chennai".(b)[ They shall come into force from the date of assent of the Chancellor.] [These statutes have received the assent of the chancellor, communicated in the D.O. Letter No. 532 / U2/90, dated the 20th February 1990 and dated 26th March 1990 of the secretary to the governor of Tamil Nadu.]
