Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Jammu-Kashmir - Subsection Section 91(3) in Jammu and Kashmir Wakafs Act, 2001 (3)All regulations made under this section shall be published in the Government Gazette and the regulation shall have effect from the date of such publication.
