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[Cites 0, Cited by 1] [Section 100(2)] [Section 100] [Entire Act]

Madras Presidency - Subsection

Section 100(2)(r) in Madras Hindu Religious and Charitable Endowments Act, 1951

(r)the inspection and supervision of the properties and buildings of religious institutions, the reports to be submitted by persons making such inspection and supervision and the fees leviable for such inspection, supervision and report;