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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 83(1)(b) in The Constitution of Jammu and Kashmir

(b)to make a grant for meeting an unexpected demand upon the resources of the State when on account of the magnitude or the indefinite character of the services the demand cannot be stated with the details ordinarily given in an annual financial statement;