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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1)(n) in The Uttar Banga Krishi Viswavidyalaya Act, 2000

(n)to sanction the increase of pay, allowances or financial benefits to an employee of the University with the prior approval of the State Government;