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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(1)(a) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

(a)the origin and history of the institution, the names of the past and present trustees and particulars as to the custom or usage, if any, regarding succession to the office of the trustee;