Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act] Bombay Presidency - Subsection Section 27(1)(a) in The Bombay Money-Lenders Act, 1946 (a)give the assigned notice in writing that the loan, interest, agreement or security is affected by the operation of this Act;