Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(xii) in The U.P. Food and Civil Supplies (Marketing Branch) Service Rules, 1981

(xii)"year of recruitment" means a period of twelve months commencing from the first day of July of a calendar year.