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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(ii) in The United Provinces Fire Service Act, 1944

(ii)It shall come into force immediately in the towns of Agra, Allahabad, Banaras, Cawnpore and Lucknow within such territorial limits as may be notified in the Official Gazette by the [State Government] [Substituted by the A.O. 1950 for 'Provincial Government'.] from time to time and the [State Government] [Substituted by the A.O. 1950 for 'Provincial Government'.] may, by notification in the Official Gazette, direct that it shall come into force in any other part of the [State] [Substituted by ibid for 'Province'.] on such date as may be specified in the notification.