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Supreme Court - Daily Orders

Gurleen Kaur vs Kulween Singh Bagga on 13 October, 2014

Author: V. Gopala Gowda

Bench: V. Gopala Gowda

     ITEM NO.26                              COURT NO.12              SECTION IVA

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

     I.A. 2/2014 in Petition(s) for Special Leave to Appeal (C)                No(s).
     6052/2014

     (Arising out of impugned final judgment and order dated 21/01/2014
     in MCC No. 286/2013 passed by the High Court Of M.P At Indore)

     GURLEEN KAUR                                                     Petitioner(s)

                                                    VERSUS

     KULWEEN SINGH BAGGA                                              Respondent(s)

     (for withdrawal of SLP)

     Date : 13/10/2014 This application was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE V. GOPALA GOWDA
                                             [IN CHAMBER]

     For Petitioner(s)
                                      Mr. Shekhar Kumar,Adv.
                                      Mr. Janme Jay,Adv.

     For Respondent(s)
                                       Mr. Ardhendumauli Kumar Prasad,Adv.

                            UPON hearing the counsel the Court made the following
                                               O R D E R

The learned counsel made a request for permission to withdraw the special leave petition. Permission granted. Thus, the special leave petition is dismissed as withdrawn.

                            (SUMAN WADHWA)                       (H.S. PARASHER)
                              AR-cum-PS                           COURT MASTER




Signature Not Verified

Digitally signed by
Suman Wadhwa
Date: 2014.10.15
15:55:33 IST
Reason: