Supreme Court - Daily Orders
Gurleen Kaur vs Kulween Singh Bagga on 13 October, 2014
Author: V. Gopala Gowda
Bench: V. Gopala Gowda
ITEM NO.26 COURT NO.12 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 2/2014 in Petition(s) for Special Leave to Appeal (C) No(s).
6052/2014
(Arising out of impugned final judgment and order dated 21/01/2014
in MCC No. 286/2013 passed by the High Court Of M.P At Indore)
GURLEEN KAUR Petitioner(s)
VERSUS
KULWEEN SINGH BAGGA Respondent(s)
(for withdrawal of SLP)
Date : 13/10/2014 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
[IN CHAMBER]
For Petitioner(s)
Mr. Shekhar Kumar,Adv.
Mr. Janme Jay,Adv.
For Respondent(s)
Mr. Ardhendumauli Kumar Prasad,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel made a request for permission to withdraw the special leave petition. Permission granted. Thus, the special leave petition is dismissed as withdrawn.
(SUMAN WADHWA) (H.S. PARASHER)
AR-cum-PS COURT MASTER
Signature Not Verified
Digitally signed by
Suman Wadhwa
Date: 2014.10.15
15:55:33 IST
Reason: