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Union of India - Section

Section 12 in The Information Technology (Qualification And Experience Of Adjudicating Officers And Manner Of Holding Enquiry) Rules, 2003

12. Certifying Authorities and other Governmental agencies to assist

.-All the licensed or recognised Certifying Authorities, the Controller and other officers and agencies established under the Act and other Government agencies like CERT-IND shall promptly assist the Adjudicating Officers in any proceedings filed or pending before the Adjudicating Officers.APPENDIXPROFORMA FOR COMPLAINT TO ADJUDICATING OFFICER UNDER INFORMATION TECHNOLOGY ACT, 2000I 1. Name of the Complainant