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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2)(c) in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2008

(c)is, in the opinion of the State Government unfit to continue in office by reason of infirmity of mind or body.