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Madhya Pradesh High Court

Smt. Kamlesh Verma vs The State Of Madhya Pradesh on 23 February, 2022

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

                                                                       1
                                     IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
                                                                BEFORE
                                         HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI
                                                         ON THE 23rd OF FEBRUARY, 2022

                                                      WRIT PETITION No. 1317 of 2022

                                         Between:-
                                         SMT. KAMLESH VERMA W/O SHRI RAJESH SINGH
                                         , AGED ABOUT 44 YEARS, OCCUPATION: SAHAYAK
                                         ADHYAPAK GOVERNMENT MIDDLE SCHOOL,
                                         PADARI BLOCK- BAIDHAN, DISTRICT SINGROULI
                                         M.P. AT PRESENT WORKING AS WARDEN NETAJI
                                         SUBHASHCHAND BOSE RESIDENTIAL GIRLS
                                         HOSTEL GANIYARI(PADARI) BLOCK- BAIDHAN,
                                         DISTRICT- SINGROULI M.P. (MADHYA PRADESH)

                                                                                                  .....PETITIONER
                                         (BY SHRI SHAKTI KUMAR SONI, LEARNED COUNSEL FOR THE
                                         PETITIONER)

                                         AND

                                1.       THE STATE OF MADHYA PRADESH THROUGH ITS
                                         SECRETARY VALLABH BHAWAN, MANTRALAYA,
                                         BHOPAL M.P. (MADHYA PRADESH)

                                2.       DIRECTOR RAJYA SHIKSHA KENDRA BHOPAL
                                         (MADHYA PRADESH)

                                3.       COLLECTOR           AND       MISSION   DIRECTOR
                                         S I N G R O U L I DISRICT     SINGROULI (MADHYA
                                         PRADESH)

                                4.       CHIEF EXECUTIVE OFFICER AND OFFICIATING
                                         PROJECT COORDINATOR JILA SHIKSHA KENDRA
                                         DISRICT SINGROULI (MADHYA PRADESH)

                                5.       DISTRICT   PROJECT   COORDINATOR     JILA
                                         SHIKSHA KENDRA DISRICT SINGROULI (MADHYA
                                         PRADESH)

                                                                                               .....RESPONDENTS
                                         (BY SHRI JUBIN PRASAD, LEARNED PANEL LAWYER FOR THE
                                         RESPONDENTS/STATE)

                                      T h is petition coming on for admission this day, the court passed the
                                following:
                                                                        ORDER

After arguing for sometime, learned counsel for the petitioner seeks leave of this Court to withdraw the petition.

Accordingly, writ petition stands dismissed as withdrawn.

(S. A. DHARMADHIKARI) JUDGE vc Signature Not Verified SAN Digitally signed by VARSHA CHOURASIYA Date: 2022.02.24 11:19:42 IST