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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(2)(i) in The M.P. State Aid to Industries Act, 1958

(i)the fixing of the period for the repayment of loans under Section 20 and the conditions and dates of repayment of sums paid under the guarantee of a minimum return under Section 22 and of subsidies and grants under Section 23;