Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 42 in The Bihar Primary and Middle Education Rules, 1961 42. Religious neutrality in giving aid. - Grants-in-aid out of District Education Fund shall be given without any discrimination on religious grounds.
