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[Cites 0, Cited by 0] [Section 99(2)] [Section 99] [Entire Act]

State of Tripura - Subsection

Section 99(2)(d) in Tripura Panchayats Act, 1993

(d)require a Gram Panchayat, for the purpose of inspection or examination :-
(i)to produce any book, record, correspondence or other documents ;
(ii)to furnish any return, plan, estimate, statement of accounts or statistics ; or
(iii)to furnish or obtain any report or information.