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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(2)(r) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001

(r)Tahasildars of all the Taluks in the district and the Additional Tahasildars having jurisdiction in relation to regulation of sand removal in the district]