Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Meghalaya - Subsection

Section 12(1) in Meghalaya Goods and Services Tax Act, 2017

(1)The liability to pay tax on goods shall arise at the time of supply, as determined in terms of the provisions of this section.