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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Gujarat - Subsection

Section 64(2) in The Maharaja Sayajirao University of Baroda Act, 1949

(2)The first Pro-Vice-Chancellor, shall under the control of the first Vice-Chancellor, discharge such of the [functions] [This word was substituted for the word 'function' by Bombay 9 of 1951, Section 3, Schedule] and duties of the first Vice-Chancellor as he may direct.