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[Cites 0, Cited by 0] [Section 127] [Entire Act]

State of Andhra Pradesh - Subsection

Section 127(4) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(4)It shall be the duty of all police officers, to give immediate information to the Metropolitan Commissioner / Vice-Chairperson of, or the attempt to commit any offence against this Act or any rule, regulation or any order made i hereunder and to assist all employees of the Authority in the exercise of their lawful authority.