Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(e) in The Gauhati University Act, 1947 (e)"Government" in this Act shall means the Government of Assam unless where the Government of Manipur and the Government of Arunachal Pradesh are specifically mentioned in any section of this Act.
