Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Karnataka - Subsection Section 4(1)(c) in Sri Sathya Sai University for Human Excellence Act, 2018 (c)Not less than fifty acres of land in the places other than the places specified in clauses (a) and (b).