Section 94(8)(iv) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 94(8)] [Section 94] [Entire Act]

Union of India - Subsection

Section 94(8)(iv) in The Income Tax Act, 1961

(iv)an Alternative Investment Fund defined in clause (b) of sub-regulation (1) of regulation 2 of the Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012, made under the Securities and Exchange Board of India Act, 1992 (15 of 1992),

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Union of India - Subsection

Section 94(8)(iv) in The Income Tax Act, 1961