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[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(9)(i) in First Statutes of the Jai Narayan Vyas University Jodhpur

(i)Applications for enrollment in the Register of Registered Graduates shall be made by the applicant himself, to the Registrar in the form provided for the purpose.