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State of Punjab - Section

Section 13 in The Punjab e-Stamp Rules, 2014

13. Termination of agency of Authorised Collection Centre.

- The Chief Controlling Authority, may at any time, for reasons to be recorded in writing, direct the Central Record Keeping Agency for terminating the agency of any Authorized Collection Centre and upon such directions, the Central Record Keeping Agency shall terminate the agency of such Authorized Collection Centre.