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[Cites 0, Cited by 0] [Section 202(4)] [Section 202] [Entire Act]

Union of India - Subsection

Section 202(4)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)Promotions shall normally be made half-yearly on the 30th June and the 31st December and shall be effective from those dates.