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State of Maharashtra - Section

Section 6 in The Prevention of Cruelty to Animals (Maharashtra Amendment) Act, 2017

6. Amendment of section 27 of 59 of 1960.

- In section 27 of the principal Act, after clause (a), the following clause shall be inserted, namely :-"(a-1) the conduct of bullock cart race in accordance with the provisions of sub-section (2) of section 3, with a view to follow and promote tradition and culture and ensure survival and continuance of native breeds of bulls ; or ".