Calcutta High Court (Appellete Side)
(Adjourned) vs Sk. Razzak Ali & Anr on 2 January, 2020
1 02.01.2020
SAT 389 of 2018 Court No. 02 Item No. SL - 13 snandy Sk. Azad Ali (ADJOURNED) Vs. Sk. Razzak Ali & Anr.
Mr. Golam Mostafa, Advocate ......for the Appellant On the prayer of the Appellant, let the matter appear in the list after two weeks.
(Abhijit Gangopadhyay, J.) (Harish Tandon, J.)