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[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

State of Rajasthan - Subsection

Section 78(2)(i) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(i)send the information of transfer to the appropriate competent authority having jurisdiction over the area where the child is ordered to be transferred by the Board or Committee; and