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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(3) in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

(3)All questions which come up before any meeting of the Authority shall be decidedby a majority of the votes of the members present and voting, and, in the event of an equalityof votes, the Chairperson, or in his absence, the person presiding, shall have and exercise asecond or casting vote.