Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 135(1)] [Section 135] [Entire Act] Union of India - Subsection Section 135(1)(b) in The Navy (Pay And Allowances) Regulations, 1966 (b)Master Chief Petty Officers I and II when officiating in a vacancy of Lieutenant or Sub-Lieutenant, 75.