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[Cites 0, Cited by 0] [Section 29A(2)] [Section 29A] [Entire Act]

Union of India - Subsection

Section 29A(2)(c) in The Legal Services Authorities Act, 1987

(c)the number, experience and qualifications of members of the High Court Legal Services Committee under clause (b) of sub-section (2) of section 8A;