Section 12(1) in Mizoram Animal (Control & Taxation) Act, 2014
(1)Every owner of animal (s) shall report to the Village Council of the area, within one month, the number of animals (adult and young) and kinds of animals owned by him and register such animals by paying registration fee at such rate or rates as may be, by notification, fixed by the Government from time to time. The registration fee shall be credited to the Village Council Fund.
