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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(7) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(7)The amounts received towards election deposit, and credited to the. Gram Panchayat/Mandal Praja Parishad/Zilla Praka Parishad fund shall be remitted to Government Account by the Executive Authority concerned after deducting any refunds made to the concerned for any reason provided under these rules.