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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(2) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

(2)The Academic Council shall exercise such other powers and perform, such other duties as may be conferred or imposed upon it by this Act or the regulations; and shall have the right to advise the Executive Council on all academic matters.