Section 239(1)(d) in The New Delhi Municipal Council Act, 1994

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NCT Delhi - Subsection

Section 239(1)(d) in The New Delhi Municipal Council Act, 1994

(d)to make any alteration in a building involving-

(i)the sub-division of any room in such building so as to convert the same into two or more separate rooms; or

(ii)the conversion of any passage or space in such building into a room or rooms;