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Supreme Court - Daily Orders

Ambala Bus Syndicate P.Ltd. vs Chandigarh Administration on 16 May, 2018

Bench: J. Chelameswar, Sanjay Kishan Kaul

     ITEM NO.51                              COURT NO.2                 SECTION IV-B

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   19092/2011

     AMBALA BUS SYNDICATE P.LTD.                                         Petitioner(s)

                                                    VERSUS

     CHANDIGARH ADMINISTRATION & ORS.                                    Respondent(s)

     (I.A. No. 3 application for urging additional documents)

     Date : 16-05-2018 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

     For Petitioner(s)                 Mrs. Rani Chhabra, AOR

     For Respondent(s)                 Ms. Ananttika Singh, Adv.
                                       Ms. Niharika Ahluwalia, Adv.
                                       Mr. Abhishek Atrey, AOR

                                        Mr. Jagjit Singh Chhabra, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 18th July, 2018 as a non-miscellaneous day matter.




     (DEEPAK MANSUKHANI)                                              (RAJINDER KAUR)
     AR CUM PS                                                         COURT MASTER




Signature Not Verified

Digitally signed by
DEEPAK MANSUKHANI
Date: 2018.05.16
17:05:16 IST
Reason: