Supreme Court - Daily Orders
Ambala Bus Syndicate P.Ltd. vs Chandigarh Administration on 16 May, 2018
Bench: J. Chelameswar, Sanjay Kishan Kaul
ITEM NO.51 COURT NO.2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19092/2011
AMBALA BUS SYNDICATE P.LTD. Petitioner(s)
VERSUS
CHANDIGARH ADMINISTRATION & ORS. Respondent(s)
(I.A. No. 3 application for urging additional documents)
Date : 16-05-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mrs. Rani Chhabra, AOR
For Respondent(s) Ms. Ananttika Singh, Adv.
Ms. Niharika Ahluwalia, Adv.
Mr. Abhishek Atrey, AOR
Mr. Jagjit Singh Chhabra, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 18th July, 2018 as a non-miscellaneous day matter.
(DEEPAK MANSUKHANI) (RAJINDER KAUR)
AR CUM PS COURT MASTER
Signature Not Verified
Digitally signed by
DEEPAK MANSUKHANI
Date: 2018.05.16
17:05:16 IST
Reason: