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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Uttarakhand - Subsection

Section 42(4) in Uttarakhand Special Area (Planned Development and Promotion of Tourism) Act, 2013

(4)Every order of the State Government made in exercise of the powers conferred by this Act shall be final and shall not be called in question in any court.