Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Arunachal Pradesh - Section

Section 83 in Arunachal Pradesh Panchayat Raj Act, 1997

83.

An Anchal Samiti shall keep such accounts and in such form as may be prescribed.