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[Cites 0, Cited by 0] [Section 133(2)] [Section 133] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 133(2)(b) in The Constitution of Jammu and Kashmir

(b)on the principles to be followed in making appointments to civil services and posts and in making promotions and transfers from one service to another and on the suitability of candidates for such appointments, promotions or transfers ;